B.KOSHY, K.PADMANABHAN NAIR
143 recorded High Court judgment(s) · 2006–2008
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| Kerala High Court | 143 |
Disposal nature
| DISPOSED OF | 113 |
| DISMISSED | 21 |
| CLOSED | 3 |
| ALLOWED | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
| DISMISSED WITH COSTS | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- M.R.SETHUMADHAVAN v. STATE OF KERALA — Kerala High Court (2008-03-14)
- T.SILVI v. STATE OF KERALA — Kerala High Court (2008-03-14)
- J.JAYAKUMAR ABRAHAM v. THE STATE OF KERALA — Kerala High Court (2008-03-14)
- ATHIRA M.A. v. THE DIRECTOR OF PUBLIC INSTRUCTIONS — Kerala High Court (2008-01-11)
- REV.FR.JOSE PUNNOLIPARAMBIL v. THE DISTRICT SUPERINTENDENT OF POLICE — Kerala High Court (2008-01-11)
- DR.AJITHA v. LT.COL.B.VENUGOPAL — Kerala High Court (2008-01-11)
- BINDU v. PROF.G.P.SREEDHARAN — Kerala High Court (2007-09-26)
- SUO MOTU v. SUPERINTENDENT OF POLICE — Kerala High Court (2007-09-26)
- T.JOHN v. SRI.VIJAYAN — Kerala High Court (2007-03-14)
- KOTTOOR SUGATHAN & OTHERS v. K.P.KUNHIKANNAN AND OTHERS — Kerala High Court (2006-12-20)
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