B.KOSHY, K.P.BALACHANDRAN
1,002 recorded High Court judgment(s) · 2006–2008
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 1002 |
Disposal nature
| DISMISSED | 402 |
| PARTLY ALLOWED | 254 |
| DISPOSED OF | 225 |
| ALLOWED | 52 |
| REMANDED | 23 |
| DISMISSED AS WITHDRAWN | 13 |
| DISMISSED FOR DEFAULT | 10 |
| DISMISSED AS NOT PRESSED | 8 |
Recent judgments
- THE NEYYATTINKARA CO-OPERATIVE BANK LTD v. BEENAKUMARI.J — Kerala High Court (2008-11-13)
- VIBHU.S v. BENNY LALU — Kerala High Court (2008-11-11)
- VIBHU.S. v. STATE OF KERALA — Kerala High Court (2008-11-11)
- K.P.AUGUSTINE & OTHERS v. V.JAYA DAS & OTHERS — Kerala High Court (2008-11-11)
- NEW INDIA ASSURANCE CO.LTD. v. SHYLAJA — Kerala High Court (2008-11-11)
- PACHATH CHENTHAMARAKSHAN NAIR v. MR.RAGHU MENON, CMD - AIR INDIA — Kerala High Court (2008-11-11)
- ELSY XAVIER v. K.V.ASHOK KUMAR — Kerala High Court (2008-11-04)
- EALIYAMMA v. THOMAS — Kerala High Court (2008-11-04)
- SWINGLY EAPEN v. S.MUTHUSWAMI — Kerala High Court (2008-11-04)
- ANGADI PARAMBATH KUNHABDULLA v. JOSE PANIKKARA — Kerala High Court (2008-11-04)
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