LexB.KOSHY, K.M.JOSEPH
22 recorded High Court judgment(s) · 2008–2008
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 22 |
Disposal nature
| DISPOSED OF | 8 |
| DISMISSED | 5 |
| PARTLY ALLOWED | 4 |
| REMANDED | 2 |
| DISMISSED AS WITHDRAWN | 1 |
| ALLOWED | 1 |
| ABATED | 1 |
Recent judgments
- SASI v. THENKUNEL CHANDRAN — Kerala High Court (2008-02-15)
- T.V.SURESH KUMAR v. M.I.BINOY — Kerala High Court (2008-01-24)
- K.K.SUNDARAM v. M/S.SUVARNA CHIT FUNDS — Kerala High Court (2008-01-15)
- THE NEW INDIA ASSURANE CO.LTD v. SAILAJA — Kerala High Court (2008-01-15)
- P.O.DEVASSYKUTTY v. STATE OF KERALA — Kerala High Court (2008-01-15)
- MUHAMMED KUNHI v. THE KHADI BOARD — Kerala High Court (2008-01-15)
- KERALA STATE HOUSING BOARD v. T.K.ANNAMMA — Kerala High Court (2008-01-15)
- M/S. KANNAMTHANAM & CO. v. STATE OF KERALA & ANOTHER — Kerala High Court (2008-01-15)
- ACCOUNTS OFFICER KSHB v. ALEYKUTTY THOMAS — Kerala High Court (2008-01-15)
- MRS.SAINABI v. STATE OF KERALA — Kerala High Court (2008-01-15)