B.KOSHY, K.HEMA

817 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• FRANCIS K.KURIAKOSE v. THE ORIENTAL INSURANCE CO. LTD. — Kerala High Court (2008-11-27)
• FRANCIS K.KURIAKOSE v. THE ORIENTAL INSURANCE CO. LTD. — Kerala High Court (2008-11-27)
• V.RAJENDRAN v. THE K.S.R.T.CORPORATION — Kerala High Court (2008-11-27)
• E.J.ABRAHAM (DIED) v. STATE OF KERALA — Kerala High Court (2008-10-23)
• P.T.SREEVALSAN UNNI v. THE STATE OF KERALA — Kerala High Court (2008-06-27)
• SAMI v. SECRETARY,VAZHAKKALA PANCHAYATH S/C/CO-O — Kerala High Court (2008-05-22)
• THE ENEW INDIA ASSURANCE COMPANY LTD. v. SHAMEER — Kerala High Court (2008-05-22)
• THE REGIONAL DIRECTOR v. SRI.R.SYAMNATH,MANAGING DIRECTOR — Kerala High Court (2008-05-22)
• N.VENUGOPAL v. SAJEEV — Kerala High Court (2008-05-22)
• SHIJU P.V. v. PAUL N.X. — Kerala High Court (2008-05-22)