LexB.KOSHY
269 recorded High Court judgment(s) · 2006–2008
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 269 |
Disposal nature
| DISMISSED | 114 |
| DISPOSED OF | 46 |
| REMANDED | 38 |
| PARTLY ALLOWED | 25 |
| ALLOWED | 24 |
| CLOSED | 12 |
| DISMISSED AS NOT PRESSED | 6 |
| ABATED | 1 |
Recent judgments
- M.BALAN v. C.K.RADHA — Kerala High Court (2008-11-27)
- JOSE v. JIBU KURIAKOSE — Kerala High Court (2008-11-21)
- NEW INDIAN ASSURANCE COMPANY v. M.RAMESH — Kerala High Court (2008-11-12)
- T.SAROJINI AMMA v. TITUS P KOSHY — Kerala High Court (2008-11-07)
- A.K.PAULOSE v. SYIAN CHATERJEE — Kerala High Court (2008-11-07)
- JOSEPH E.ABRAHAM v. STATE OF KERALA — Kerala High Court (2008-10-23)
- E.T.MARY v. T.T.ASHOKAN — Kerala High Court (2008-10-21)
- P.CHANDRASEKHARAN v. KERALA PUBLIC SERVICE COMMISSION & ANR. — Kerala High Court (2008-10-20)
- NEW INDIA ASSURANCE CO.LTD v. SUNDARA — Kerala High Court (2008-08-19)
- P.K.M.KUTTY HAJI v. STATE OF KERALA — Kerala High Court (2008-08-14)