B.KOSHY, A.K.BASHEER

22 recorded High Court judgment(s) · 2007–2008

Courts

Disposal nature

Recent judgments

• NATIONAL INSURANCE COMPNAY v. M.P.BERNARD — Kerala High Court (2008-03-17)
• THOMAS v. NIL — Kerala High Court (2008-03-17)
• MRS.RANI BABY v. P.P.MATHAI — Kerala High Court (2008-03-17)
• PRASANNA KUMARI v. UNION OF INDIA — Kerala High Court (2008-03-17)
• VESU v. T.K.OMMANMADASAN — Kerala High Court (2008-03-17)
• SABOORA v. THE MANAGER, FCI — Kerala High Court (2008-03-17)
• THE ORIENTAL INSURANCE CO. LTD. v. K. RAGHUNATHAN — Kerala High Court (2008-03-11)
• GANESH BABU v. BALAKRISHNAN — Kerala High Court (2008-03-11)
• UNITED INDIA INSURANCE CO. LTD. v. C.A. GEORGE — Kerala High Court (2008-03-11)
• P. MOHAMMED v. SHERIEF — Kerala High Court (2008-03-11)