LexB.KEMAL PASHA, K.T.SANKARAN
31 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 31 |
Disposal nature
| DISMISSED | 11 |
| DISMISSED AS WITHDRAWN | 5 |
| DISPOSED OF | 5 |
| ALLOWED | 4 |
| PARTLY ALLOWED | 3 |
| CLOSED | 2 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- FAISAL v. STATE OF KERALA — Kerala High Court (2013-10-31)
- STATE OF KERALA v. VIJAYAN — Kerala High Court (2013-08-26)
- SUGATHAN v. STATE OF KERALA — Kerala High Court (2013-08-12)
- VIJAYAN v. STATE OF KERALA — Kerala High Court (2013-07-10)
- HARRY JOHNSON v. STATE OF KERALA — Kerala High Court (2013-07-08)
- RASHEED.A.A v. KHADEEJA BAI — Kerala High Court (2013-07-08)
- KERALA PRIVATE MEDICAL COLLEGE MANAGEMENT ASSOCIATION v. THE ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES — Kerala High Court (2013-07-04)
- AARYA T.K. v. THE STATE OF KERALA — Kerala High Court (2013-07-04)
- KUNHALAN v. STATE OF KERALA — Kerala High Court (2013-07-01)
- BABU v. INSPECTOR GENERAL OF POLICE — Kerala High Court (2013-06-25)