LexB.KEMAL PASHA
10,888 recorded High Court judgment(s) · 2007–2018
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 10888 |
Disposal nature
| ALLOWED | 4821 |
| DISPOSED OF | 2290 |
| DISMISSED | 1867 |
| DISMISSED AS WITHDRAWN | 693 |
| CLOSED | 490 |
| PARTLY ALLOWED | 341 |
| DISMISSED AS NOT PRESSED | 151 |
| DISMISSED AS INFRUCTUOUS | 125 |
Recent judgments
- M/S.CALICUT LAND MARK BUILDERS & DEVELOPERS (INDIA) (P) LTD. v. JEEVAN NAMBOODIRI — Kerala High Court (2018-05-23)
- NEW INDIA ASSURANCE CO.LTD v. K.VIJAYAN — Kerala High Court (2018-05-22)
- MURALI M.S. v. YATHISH CHANDRA G.H. — Kerala High Court (2018-05-21)
- PETER DAMIAN MENDEZ v. JANAKI — Kerala High Court (2018-04-12)
- BHARAT SANCHAR NIGAM LTD v. STATE OF KERALA — Kerala High Court (2018-04-12)
- RADHA PISHARASSYAR v. MANUELSONS FINANCIAL ENTERPRISES(P)LTD — Kerala High Court (2018-04-12)
- B.KAMALAMMA v. SURESH BABU B. — Kerala High Court (2018-04-11)
- VELLANTAKATH MUHAMMED KUNHI v. M.A.MOOSAKUTTY — Kerala High Court (2018-04-11)
- SAM B.SAHAYAM v. SARA GEORGE — Kerala High Court (2018-04-11)
- M. THANGAL KUNJU v. THE SUB REGISTRAR, SHASTHAMKOTTA — Kerala High Court (2018-04-09)