B.K.PATEL

137 recorded High Court judgment(s) · 2008–2015

Courts

Disposal nature

Recent judgments

• BASANTA KU.SARANGI v. EXE.OFFICER,BOLANGIR — Orissa High Court (2015-01-22)
• DEBRAJ MEHER v. STATE OF ORISSA — Orissa High Court (2015-01-16)
• DWARAKA RESORTS v. STATE — Orissa High Court (2014-12-23)
• M/S.MAA MANGALA STON v. CHIEF E.O.,CESU,IDC — Orissa High Court (2014-12-23)
• SAKUNTALA POTHAL v. STATE and ORS. — Orissa High Court (2014-12-23)
• ASHOK KU.PADHI v. STATE — Orissa High Court (2014-12-05)
• BABITA PADHY v. STATE — Orissa High Court (2014-12-05)
• SANTOSH KU.TRIPATHY v. STATE — Orissa High Court (2014-12-04)
• ARYAN ISPAT and POWER v. C.E.O,WESCO and ORS. — Orissa High Court (2014-10-16)
• EXE.ENGINEER,NESCO v. GRIEVANCE REDRESSAL — Orissa High Court (2014-09-29)