B.K.NAYAK,. D.P.CHOUDHURY

593 recorded High Court judgment(s) · 2016–2018

Courts

Orissa High Court

593

Disposed Off	264
Dismissed	156
Dropped	57
Closed	53
Withdrawn	33
Dismissed For Default/Non-Prosecution	14
Not Pressed	6
Rejected	4

MAHIMA SWAMI BIJE v. KOUPINADHARI MAHIMA — Orissa High Court (2018-01-30)
MAHIMA SWAMI v. KAUPINADHARI MAHIMA — Orissa High Court (2018-01-30)
SURGEON VICE ADMIRAL v. STATE — Orissa High Court (2018-01-24)
SUCHISMITA MISRA v. REGISTRARADMNOHC,CUTTACK — Orissa High Court (2018-01-19)
BIJAYA KU.BHUMIJ v. STATE and ORS. — Orissa High Court (2018-01-18)
KULAMANI MISHRA v. STATE — Orissa High Court (2018-01-18)
GARIBANANDA PATEL v. STATE OF ODISHA — Orissa High Court (2018-01-18)
SUBASH CH.SETHI v. STATE and ORS. — Orissa High Court (2018-01-12)
SIONA SIDDHARTHA MOHARANA v. STATE OF ORISSA — Orissa High Court (2018-01-12)
SACHIDANANDA DAS v. STATE and ORS. — Orissa High Court (2018-01-12)