LexB.K.NAYAK
2,475 recorded High Court judgment(s) · 2001–2018
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 2475 |
Disposal nature
| Disposed Off | 1770 |
| Dismissed | 330 |
| Withdrawn | 225 |
| Allowed | 111 |
| Dismissed For Default/Non-Prosecution | 17 |
| Rejected | 13 |
| Not Pressed | 7 |
| Closed | 1 |
Recent judgments
- JAYASEN SASMAL v. THE S.P,BERHAMPUR — Orissa High Court (2018-01-25)
- ODISHA NURSING EMPLOYEES ASSOCIATION v. STATE OF ODISHA — Orissa High Court (2018-01-25)
- MANMOHAN DAS v. THE COLLECTOR,PURI — Orissa High Court (2018-01-18)
- TAPAN KU.SAHOO v. STATE OF ORISSA — Orissa High Court (2018-01-18)
- GANGADHAR SWAIN v. STATE OF ORISSA — Orissa High Court (2018-01-17)
- SUKANTI SETHI v. STATE OF ORISSA — Orissa High Court (2018-01-17)
- MINATI SAMAL v. STATE OF ORISSAVIG — Orissa High Court (2018-01-17)
- SARBAJAYA PATI v. STATE OF ORISSA — Orissa High Court (2018-01-16)
- KRISHNA CH.MISHRA v. STATE — Orissa High Court (2018-01-15)
- BISWAJIT DAS v. STATE OF ORISSA — Orissa High Court (2018-01-15)