B.K. NARAYANA,VIVEK VARMA
54 recorded High Court judgment(s) · 2019–2020
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| Allahabad High Court | 54 |
Disposal nature
| Disposed off/Decided on merits | 40 |
| Allowed/Partly Allowed on merits | 7 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 6 |
| Dismissed on merits | 1 |
Recent judgments
- RAJ KUMAR PANDEY AND ANOTHER v. UNION OF INDIA AND 11 OTHERS — Allahabad High Court (2020-06-16)
- MOHD MUBEEN @ HAZI MOHAMMAD MUBEEN v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-16)
- DINESH SINGH TOMAR AND 3 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-06-16)
- DINESH SINGH TOMAR AND 3 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-06-16)
- K.P. SINGH AND 3 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-06-16)
- M/S RAJ CONSTRUCTION v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-16)
- HARAMINDER SINGH AND 5 OTHERS v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2020-06-16)
- GAJENDRA SINGH AND 3 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-06-16)
- ASHOK KUMAR DWIVEDI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-06-16)
- CHANDRABALI AND 9 OTHERS v. THE DISTRICT MAGISTRATE AND 3 OTHERS — Allahabad High Court (2020-06-16)
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