LexB.K. NARAYANA,SHASHI KANT
49 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 49 |
Disposal nature
| Disposed off/Decided on merits | 37 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 6 |
| Allowed/Partly Allowed on merits | 6 |
Recent judgments
- BANTI SINGH v. State of U.P. AND 10 OTHERS — Allahabad High Court (2018-09-06)
- SANJEEV KUMAR AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-06)
- MUSLEMI AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-06)
- NAFEES AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-06)
- IMRAN AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-06)
- SMT. CHANDA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-06)
- SHIVANGI VERMA AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-06)
- PREETI AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-06)
- BOBBY AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-06)
- MUSTAQEEM AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-06)