B.K. NARAYANA,SHAMIM AHMED

182 recorded High Court judgment(s) · 2019–2020

Courts

Allahabad High Court

182

Disposed off/Decided on merits	94
Dismissed on merits	34
Dismiss other than merit(DD/Non Prosec./Abated)	28
Allowed/Partly Allowed on merits	26

M/S FRIENDS GROUP OF BUILDERS AND DEVELOPERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-19)
M/S ISMITA ENTERPRISES v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-19)
M/S RAJESH SHARMA v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2020-02-19)
AJAY RAJ DWIVEDI v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2020-02-19)
M/S SHREE FALGUN GIRI MINES AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-19)
M/S ANUSHREE ASSOCIATES v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2020-02-19)
M/S S.S BROTHERS AND COMPANY v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-19)
M/S M.H.G. LAND STOCKISTS PVT LTD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-19)
KISHAN PAL @ KESHAN PAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-02-13)
ORIENTAL BANK OF COMMERCE v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-02-13)