LexB.K. NARAYANA,SANJAY KUMAR SINGH
1,689 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1689 |
Disposal nature
| Disposed off/Decided on merits | 1619 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 36 |
| Dismissed on merits | 24 |
| Allowed/Partly Allowed on merits | 10 |
Recent judgments
- BHAGWAN SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-04-12)
- HIMANSHU KHATRI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2019-02-07)
- RAMDHANI PRASAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-18)
- SHANTI VINOD LAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-18)
- MOHD. SULTAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-18)
- AVNEESH SHARMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-18)
- PRAMESH KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-18)
- ZAHIRUDDIN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-18)
- SUSHILA DEVI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-12-18)
- SANJAY SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-12-18)