LexB.K. NARAYANA,ROHIT RANJAN AGARWAL
177 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 177 |
Disposal nature
| Disposed off/Decided on merits | 83 |
| Dismissed on merits | 42 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 29 |
| Allowed/Partly Allowed on merits | 23 |
Recent judgments
- DIRECTOR I.I.T. KANPUR AND ANOTHER v. RADHA KRISHNA TIWARI — Allahabad High Court (2020-04-29)
- S.P. PRAKASH AND ANOTHER v. CHRIST CHURCH COLLEGE SOCIETY AND OTHERS — Allahabad High Court (2020-02-24)
- S.P. PRAKASH AND ANOTHER v. CHRIST CHURCH COLLEGE SOCIETY AND OTHERS — Allahabad High Court (2020-02-24)
- S.P. PRAKASH AND ANOTHER v. C/M THRU ITS SECRY. CONEL SWING AND OTHERS — Allahabad High Court (2020-02-24)
- PROMOD KUMAR SINGH AND OTHERS v. STATE OF U.P. AND OTHERS — Allahabad High Court (2020-02-03)
- SMT. SUNITA AND 3 OTHERS v. ADESH KUMAR AND 3 OTHERS — Allahabad High Court (2020-02-03)
- WAHAB UDDIN AND OTHERS v. KM. MEENAKSHI GAHLOT AND OTHERS — Allahabad High Court (2020-01-23)
- ASAD ALI v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-01-10)
- SMT. SHAKUNTALA SAXENA v. ZILA BASIC SHIKSHA ADHIKARI AND OTHERS — Allahabad High Court (2020-01-10)
- VISHWAMITRA TRIPATHI v. THE STATE OF U.P. THROUGH PRINCIPAL SECY. EDU BASIC and ORS — Allahabad High Court (2020-01-06)