LexB.K. NARAYANA,RAVINDRA NATH KAKKAR
1,394 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1394 |
Disposal nature
| Disposed off/Decided on merits | 1239 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 65 |
| Allowed/Partly Allowed on merits | 48 |
| Dismissed on merits | 33 |
| Reference Disposed off | 6 |
| (unspecified) | 3 |
Recent judgments
- PRINCE VERMA AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-27)
- VIVEK @ VICKKI AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)
- KEDAR v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-27)
- RAKA @ AJEET KUMAR SINGH AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)
- AKHILESH SINGH ALIAS BANTI AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)
- RAM AUTAR AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)
- SHAKTI SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)
- ABHINAVA TIWARI AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-27)
- RAMESH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-27)
- SALIMUDDIN v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-10-27)