B.K. NARAYANA,RAVI NATH TILHARI

162 recorded High Court judgment(s) · 2020–2020

Courts

Allahabad High Court

162

Disposed off/Decided on merits	106
Dismissed on merits	23
Dismiss other than merit(DD/Non Prosec./Abated)	22
Allowed/Partly Allowed on merits	11

KAILASH BHUSHAN AND 3 OTHERS v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-07-13)
SMT. KAVITA GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-07-13)
SATPAL YADAV AND ANOTHER v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-06-16)
BRIJ KUMAR SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-06-11)
DR ISHTEYAQ MOHAMMAD BEG AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-03-17)
LALLAN SINGH v. UNION OF INDIA AND 7 OTHERS — Allahabad High Court (2020-03-17)
MURARILAL AND 3 OTHERS v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-03-17)
MAWASI v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2020-03-17)
ALIA BANO AND 4 OTHERS v. UNION OF INDIA AND 4 OTHERS — Allahabad High Court (2020-03-06)
VINAY KUMAR YADAV AND 2 OTHERS v. UNION OF INDIA AND 2 OTHERS — Allahabad High Court (2020-03-06)