B.K. NARAYANA,RAJIV JOSHI

634 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

634

Disposed off/Decided on merits	583
Dismiss other than merit(DD/Non Prosec./Abated)	30
Allowed/Partly Allowed on merits	9
Dismissed on merits	7
Reference Disposed off	4
Decided in terms of compromise	1

AJAY KUMAR YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-08)
PARVEEN BANO v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
AMIT KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
JAI HIND AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-22)
ANIL KUMAR SAHU v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
IRSHAD v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)
HARI NARAYAN AND 2 OTHERS v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2018-11-22)
RAMESH MALI AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-22)
KHURSHID AHMAD v. State of U.P. AND ANOTHER — Allahabad High Court (2018-11-22)
FARMAN BARI KHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-22)