B.K. NARAYANA,RAJIV GUPTA

1,586 recorded High Court judgment(s) · 2018–2019

Courts

Allahabad High Court

1586

Disposed off/Decided on merits	1470
Allowed/Partly Allowed on merits	56
Dismiss other than merit(DD/Non Prosec./Abated)	34
Dismissed on merits	26

CHANDRABHAN PANDEY and ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-04-04)
SMT. NOORJAHAN and OTHERS v. STATE OF U.P. — Allahabad High Court (2019-02-20)
SATYAPAL SINGH DESHWAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-02-13)
AARIF v. State of U.P. AND 2 OTHERS — Allahabad High Court (2019-01-18)
RAJA BHAIYA @ KANHIYA LAL PANDA v. STATE OF U.P. — Allahabad High Court (2018-08-10)
JAIVEER AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-08-06)
HARI SHANKAR CHAUDHARY v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-06-22)
MAHKAR AND 8 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-22)
KALLU v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-06-22)
IMRAN AND 8 OTHERS v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2018-06-22)