LexB.K. NARAYANA,PRAKASH PADIA
861 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 861 |
Disposal nature
| Disposed off/Decided on merits | 547 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 158 |
| Dismissed on merits | 79 |
| Allowed/Partly Allowed on merits | 77 |
Recent judgments
- SYED ISHRAT ALI MIYAN AND 3 OTHERS v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2020-05-13)
- syed anas ali and another v. state of u.p. and 2 others — Allahabad High Court (2020-05-13)
- Hari Shankar Yadav v. State of U.P. and anr — Allahabad High Court (2020-04-29)
- Tufail Ahmed Aslam v. State of U.P. and anr — Allahabad High Court (2020-04-29)
- Nand Kishore Sharma v. State of U.P. and anr — Allahabad High Court (2020-04-29)
- YASHVEER SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2020-04-29)
- Nirbhay Narain Singh v. State of U.P. and anr — Allahabad High Court (2020-04-29)
- Hardayal Singh Yadav v. State of U.P. and anr — Allahabad High Court (2020-04-29)
- PRAKASH CHANDRA YADAV v. STATE OF U P AND ANOTHER — Allahabad High Court (2020-04-29)
- SHYAM NARAYAN YADAV v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2020-04-29)