LexB.K. NARAYANA,NAHEED ARA MOONIS
47 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 47 |
Disposal nature
| Disposed off/Decided on merits | 45 |
| Dismissed on merits | 1 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
Recent judgments
- DILIP and OTHERS v. STATE OF U.P. — Allahabad High Court (2019-11-22)
- UDAL SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-01)
- LAYEEK AND 3 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-01)
- GAURAV CHAUHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-01)
- SUNIL NARAYAN SINGH @ SRI NARAYAN SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-01)
- MEENU GUPTA AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-01)
- SMT. PREMA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-01)
- MAJAHAR KHAN AND 5 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-01)
- BRIJESH SHARMA v. State of U.P. AND 5 OTHERS — Allahabad High Court (2018-10-01)
- SUSHIL KUMAR @ SONU AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-01)