B.K. NARAYANA,KRISHNA PRATAP SINGH

408 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

408

Disposed off/Decided on merits	393
Dismissed on merits	8
Dismiss other than merit(DD/Non Prosec./Abated)	6
Allowed/Partly Allowed on merits	1

MUKESH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-02)
RAI SAHAB YADAV @ RAI SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
DHARMVEER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
LOKESH KUMAR AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
SARDA SONAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
GAURAV ARORA AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
SAZID KHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
MUKESH BANSAL AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)
NAGENDRA PRATAP v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-11-02)
ARVIND GUPTA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-11-02)