B.K. NARAYANA,IRSHAD ALI

481 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

481

Disposed off/Decided on merits	196
Dismiss other than merit(DD/Non Prosec./Abated)	111
Dismissed on merits	105
Allowed/Partly Allowed on merits	65
Cases not falling above	3
(unspecified)	1

ARVIND KUMAR SINHA v. STATE OF U.P. AND OTHERS — Allahabad High Court (2018-08-09)
Jag Ram and 46 others v. Union of India and 6 others — Allahabad High Court (2018-08-09)
SANDEEP KUMAR SINGH v. THE UNION OF INDIA THROUGH SECY. MINISTRY OF HOME AND OTHERS — Allahabad High Court (2018-08-09)
ICICI LOMBARD GENERAL INSURANCE CO. LTD v. SMT. RAJESH RANA AND 3 OTHERS — Allahabad High Court (2018-08-09)
M/s R.R. Contractor v. State of U.P. and 8 others — Allahabad High Court (2018-03-30)
SMT. BITTA KHATOON AND OTHERS AND ANOTHER v. ROHIT KUMAR SRIVASTAVA AND ANOTHER — Allahabad High Court (2018-03-30)
JAI SAROJ PAL AND ANOTHER v. SARVESH KUMAR AND ANOTHER — Allahabad High Court (2018-03-30)
AZMAT ALI v. CHAIRMAN U.P SUNNI CENTRAL WAQF AND ANOTHER — Allahabad High Court (2018-03-30)
ISHWAR DAS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-03-30)
AKBAR AHMED KHAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-03-30)