LexB.K. NARAYANA,GHANDIKOTA SRI DEVI
142 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 142 |
Disposal nature
| Disposed off/Decided on merits | 72 |
| Allowed/Partly Allowed on merits | 37 |
| Dismissed on merits | 19 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 14 |
Recent judgments
- CRLA/1574/1988 of JAGPAL SINGH and OTHERS Vs — Allahabad High Court (2019-05-10)
- SATISH AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-05-10)
- BRIJ PAL v. STATE — Allahabad High Court (2019-05-09)
- DAL CHAND v. STATE OF U.P. — Allahabad High Court (2019-05-08)
- RAM BRIKSHA and OTHERS v. STATE OF U.P. — Allahabad High Court (2019-05-08)
- SANJEEV v. STATE OF U.P. — Allahabad High Court (2019-05-08)
- SMT.URMILA and OTHERS v. STATE OF U.P. — Allahabad High Court (2019-05-06)
- MITHUN SINGH v. STATE OF U.P. — Allahabad High Court (2019-05-06)
- RAGHVENDRA PRATAP SINGH v. STATE OF U.P. — Allahabad High Court (2019-05-06)
- TASSAN and OTHERS v. STATE OF U.P. — Allahabad High Court (2019-05-03)