B.K. NARAYANA,CHANDRA DHARI SINGH

82 recorded High Court judgment(s) · 2018–2018

Courts

Allahabad High Court

Disposed off/Decided on merits	73
Dismiss other than merit(DD/Non Prosec./Abated)	5
Dismissed on merits	2
Allowed/Partly Allowed on merits	2

MAHMOOD ALI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-05)
SMT. SANGEETA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-05)
MANOJ KUMAR AGRAWAL AND 3 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2018-10-05)
KUSUMA v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-05)
JISAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-05)
KAILASH SINGH AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-05)
RAJNISH RANJAN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-05)
SUNIT KUMAR SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2018-10-05)
MANOJ KUMAR SINGH AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-05)
CHANDRAKANTA AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-05)