LexB.K. NARAYANA,BACHCHOO LAL
27 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 27 |
Disposal nature
| Disposed off/Decided on merits | 23 |
| Allowed/Partly Allowed on merits | 2 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 1 |
| Dismissed on merits | 1 |
Recent judgments
- MOHD LAIEK AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-08)
- SABHAPATI BHARTIYA v. State of U.P. AND 08 OTHERS — Allahabad High Court (2018-10-08)
- NOOREY ALAM v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2018-10-08)
- BHOLA SAHU v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-08)
- DEVANAND v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-08)
- BINDIYA @ MILKEE @ BINDIYA CHAUHAN AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-08)
- SAURABH SRIVASTAVA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-10-08)
- SAURABH JAISWAL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-08)
- IRFAN @ RAJU v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-08)
- ANIL KUMAR AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-10-08)