B.K. NARAYANA,ARVIND KUMAR MISHRA-I

34 recorded High Court judgment(s) · 2017–2019

Courts

Allahabad High Court

Disposed off/Decided on merits	13
Allowed/Partly Allowed on merits	11
Dismissed on merits	7
Dismiss other than merit(DD/Non Prosec./Abated)	3

SANJU BAGHEL and ANOTHER v. STATE OF U.P. — Allahabad High Court (2019-04-02)
DEO DAS v. STATE — Allahabad High Court (2018-10-05)
ANKIT AND 4 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-04)
SURENDRA AND 03 OTHERS v. State of U.P. AND 03 OTHERS — Allahabad High Court (2018-09-04)
SMT. SHIVANI @ SHIWALI AND ANOTHER v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-09-04)
SUNEEL KUMAR AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2018-09-04)
PALI v. State of U.P. AND 02 OTHERS — Allahabad High Court (2018-09-04)
SUDHIR v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2018-09-04)
SHIVAM @ PESU AND 3 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2018-09-04)
AJAY KUMAR AND 2 ORS. v. STATE OF U.P. AND 3 ORS. — Allahabad High Court (2018-09-04)