LexB.K. NARAYANA
1,318 recorded High Court judgment(s) · 2012–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 1318 |
Disposal nature
| Allowed/Partly Allowed on merits | 578 |
| Disposed off/Decided on merits | 421 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 216 |
| Dismissed on merits | 102 |
| Cases not falling above | 1 |
Recent judgments
- RAM DEO v. D.D.C. and OTHERS — Allahabad High Court (2020-05-05)
- VINOD KUMAR YADAV v. STATE OF U.P. — Allahabad High Court (2020-03-06)
- MANOJ MANDAL v. STATE OF U.P. — Allahabad High Court (2020-03-06)
- GUDDU v. STATE OF U.P. — Allahabad High Court (2020-03-06)
- MARKANDEY v. STATE OF U.P. — Allahabad High Court (2020-03-06)
- SEWA RAM @ SHOBEY v. STATE OF U.P. — Allahabad High Court (2020-03-06)
- VED PRAKASH v. STATE OF U.P. — Allahabad High Court (2020-03-06)
- GUDDU @ RAJKUMAR v. STATE OF U.P. — Allahabad High Court (2020-03-06)
- RAJU GOSWAMI v. STATE OF U.P. — Allahabad High Court (2020-03-06)
- ALAM v. STATE OF U.P. — Allahabad High Court (2020-03-06)