B.H. MARLAPALLE, N.D. DESHPANDE
25 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 25 |
Disposal nature
| Disposed Off | 7 |
| Allowed | 6 |
| Rejected | 6 |
| WITHDRAWN | 2 |
| DISPOSED OFF | 1 |
| Rule Made Absolute | 1 |
| Dismissed | 1 |
| Partly Allowed | 1 |
Recent judgments
- VAIDYA MILIND GOKUL RAJGURU v. THE PRINCIPAL , VASANTDADA PATIL AYURVEDIC MEDICAL COLLEGE AND INSTITUTE OF YOGA AND ORS. — Bombay High Court (2010-12-20)
- SHANKAR BHAUSO SHINDE AND ORS. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-09-17)
- VAIDYA MILIND GOKUL RAJGURU v. THE PRINCIPAL, VASANTADADA PATIL AYURVEDIC MEDICAL COLLEGE AND INSTITUTE OF YOGA AND ORS. — Bombay High Court (2010-09-17)
- SHANKAR BHAUSO SHINDE AND ORS. v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-09-17)
- SHRI NANDKUMAR RAJARAM PARVE v. THE STATE OF MAHARASHTRA and ANR — Bombay High Court (2010-09-17)
- DHIRUBHAI M. BHATELA v. HIRUBHAIMANGALDAS DAMANIA — Bombay High Court (2010-09-16)
- VIJAY MISHRA AND OTHERS v. UNION OF INDIA AND ANOTHER — Bombay High Court (2010-09-16)
- M/S. PREMNARAYAN KABRA AND BROS. v. STATE TRADING CORPORATION OF INDIA LTD. — Bombay High Court (2010-09-16)
- JAGDISH VISHANDAS GURSAHANI v. AIR INDIA LIMITED AND ANR. — Bombay High Court (2010-09-16)
- ARC MARINE PVT. LTD. v. MUMBAI PORT TRUST AND 4 ORS. — Bombay High Court (2010-09-16)
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