LexB.H. MARLAPALLE, . MRIDULA BHATKAR
48 recorded High Court judgment(s) · 2010–2010
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 48 |
Disposal nature
| OTHERS DISPOSED OFF | 24 |
| PARTLY ALLOWED PARTLY DISMISSED | 17 |
| DISPOSED OFF | 3 |
| APPEAL DISMISSED/CONFIRMED | 2 |
| REJECTED FOR NOT REMOVING OFFICE OBJECTIONS | 1 |
| OTHER DISPOSED OFF | 1 |
Recent judgments
- SANTARAM SITARAM MAHARNUR and ANR. v. THE STATE OF MAHARASHTRA — Bombay High Court (2010-07-09)
- SANTARAM SITARAM MAHARNUR and ANR. v. THE STATE OF MAHARASHTRA — Bombay High Court (2010-07-09)
- ANIL KERU AGAVANE v. THE STATE OF MAHARASHTRA — Bombay High Court (2010-06-08)
- ABHYUDAYA CO-OP BANK LTD. v. THE STATE OF MAHARASHTRA — Bombay High Court (2010-05-07)
- SHALINI POPAT YAAV v. THE STATE OF MAHARASHTRA — Bombay High Court (2010-05-06)
- RAMKRISHNA S. MOURYA v. STATE OF MAHARASHTRA — Bombay High Court (2010-05-04)
- DHONDAPPA BHYIMASHANKAR PATTAN AND ORS. v. STATE OF MAHARASHTRA. — Bombay High Court (2010-05-04)
- DHONDAPPA BHYIMASHANKAR PATTAN AND ORS. v. STATE OF MAHARASHTRA. — Bombay High Court (2010-05-04)
- ANIL G.SHAH v. STATE OF MAHARASHTRA and ORS. — Bombay High Court (2010-05-03)
- ANIL G. SHAH v. STATE OF MAHARASHTRA AND ORS. — Bombay High Court (2010-05-03)