LexB.H. MARLAPALLE, D.B. BHOSALE
539 recorded High Court judgment(s) · 2004–2011
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 539 |
Disposal nature
| Allowed | 134 |
| Disposed Off | 120 |
| Rule Discharged | 100 |
| Dismissed | 66 |
| Rule Made Absolute | 28 |
| Rejected | 22 |
| Dissmiss For Default/Non-Prosecution | 15 |
| Allowed To be withdrawn | 13 |
Recent judgments
- VINODKUMAR K. SHAH v. BADRINARAYAN BANSILAL SOMANI — Bombay High Court (2011-12-05)
- VINODKUMAR K. SHAH v. BADRINARAYAN BANSILAL SOMANI — Bombay High Court (2011-12-05)
- KAMALABAI BHASKAR MULE D.H. -SHILAVATI SHRIKRISHNA NISAL v. SPECIAL LAND ACQUISITION OFFICER, NASHIK and ANR — Bombay High Court (2009-07-17)
- KAMALABAI BHASKAR MULE D.H. -SHILAVATI SHRIKRISHNA NISAL v. SPECIAL LAND ACQUISITION OFFICER, NASHIK and ANR — Bombay High Court (2009-07-17)
- SHRIPAL DEEPCHAND JAIN v. SUREKHA SHRIPAL JAIN — Bombay High Court (2009-04-01)
- WALCHANDNAGAR INDUSTRIES LIMITED. v. STATE OF MAHARASHTRA. — Bombay High Court (2008-11-19)
- DIVAKAR BHAGWAN SAPKALE v. SUJATA DIVAKAR SAKPALE — Bombay High Court (2008-09-25)
- THE STATE OF MAHARASHTRA v. ABDUL RAHIMAN MAHAMAD SAHEB PATEL DECEASED THROUG — Bombay High Court (2008-09-25)
- SUMAN RAMESH BHANUSE v. RAMESH SHANTARAM BHANUSE — Bombay High Court (2008-09-25)
- MR. VINOD MARUTI MOHITE v. MRS. NEELAM VINOD MOHITE — Bombay High Court (2008-09-25)