B.H.MARLAPALLE

166 recorded High Court judgment(s) · 2001–2004

Courts

Bombay High Court

166

Admitted/Allowed/Granted/Rule Absolute	69
Dispossed Off/Dismiss for Default	46
Rejected at Admission Stage	27
Dismissed/Rule Discharged	22
Rejected	1
Withdrawn	1

GOA UNIVERSITY,THROUGH ITS REGISTRAR,BAMBOLIM GOA v. JOSE CASMIRO VIEGAS AND ANR., — Bombay High Court (2004-12-23)
SHRI FONDU KUIRO VELIP AND ORS., v. SHRI KRISHNANATH K.PAI KAKODE AND ANR., — Bombay High Court (2004-12-20)
SHRI ANANT GONU KHOLKAR AND 4 ORS., v. SHRI MULLA FALKAR AND 29 ORS., — Bombay High Court (2004-12-17)
SHRI ANANT G.KHOLKAR AND ORS., v. SHRI MULLA FALKAR AND ORS., — Bombay High Court (2004-12-17)
COAP/32/2004 of VIRTUAL COMPUTERS PVT.LTD., Vs — Bombay High Court (2004-12-17)
SHRI JOHN B.RODRIGUES AND ANR., v. SMT.CLARA MENEZES,COLVALE-GOA. — Bombay High Court (2004-12-17)
COAP/31/2004 of VIRTUAL COMPUTERS PVT.LTD., Vs — Bombay High Court (2004-12-17)
DY.COLLECTOR and S.D.O. AND ANR., v. SMT. JEVINA PEREIRA E FERNANDES,VELIM-GOA. — Bombay High Court (2004-12-17)
ADVANI HOTELS and RESORTS (INDIA) LTD.,MUMBAI v. WATERWAYS SHIPYARD PVT.LTD.,VASCO DA GAMA. — Bombay High Court (2004-12-17)
DY.COLLECTOR(SDO) AND ANR., v. SHRI JOSEPH MASCARENHAS,CUNCOLIM-GOA. — Bombay High Court (2004-12-17)