B. GOKULDAS(RETD.)

194 recorded High Court judgment(s) · 2016–2025

Courts

Madras High Court

194

SETTLED BEFORE THE LOK-ADALATS	78
GRANTED	38
DISMISSED	22
ORDERED	14
DISMISSED FOR DEFAULT	12
DISPOSED OF	11
WITHDRAWN DISMISSED	5
ALLOWED	4

D.SIVALINGAM v. M.RANJITHKUMAR — Madras High Court (2025-09-13)
S Vijayalakshmi v. THE MANAGING DIRECTOR — Madras High Court (2025-09-13)
THE MANAGEMENT v. THE SPECIAL JOINT COMMISSIONER OF LABOUR — Madras High Court (2025-09-13)
THE MANAGING DIRECTOR v. THE SPECIAL JOINT COMMISSIONER OF LABOUR — Madras High Court (2025-09-13)
RAJU KAZI v. R. RAJESH — Madras High Court (2025-09-13)
C.VEDHAGIRI v. M.S.D.V.POLES PRIVATE LIMITED — Madras High Court (2025-09-13)
S. Aruljothi v. M. Ranjithkumar — Madras High Court (2025-09-13)
K.GURUDEEP v. K. ANANDAN — Madras High Court (2024-12-14)
THE MANAGING DIRECTOR v. RAMALINGAM — Madras High Court (2024-12-14)
Gunasekar v. T.RANI — Madras High Court (2024-12-14)