LexB. GOKULDAS
712 recorded High Court judgment(s) · 2016–2017
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 712 |
Disposal nature
| ORDERED | 237 |
| ALLOWED | 112 |
| DISPOSED OF | 95 |
| DISMISSED | 62 |
| RELAXED | 45 |
| WITHDRAWN DISMISSED | 41 |
| GRANTED | 31 |
| DISMISSED AS INFRUCTUOUS | 17 |
Recent judgments
- GANAPATHY v. THE INSPECTOR OF POLICE — Madras High Court (2017-06-02)
- STATE BANK OF INDIA v. N.SHYAMALA — Madras High Court (2017-04-12)
- M.ANBUCHELVAN v. THE DEPUTY SUPERINTENDENT OF — Madras High Court (2017-03-16)
- P.MANIKANDAN, v. STATE REP.BY — Madras High Court (2017-03-03)
- PON RATHINA RAJ, v. THE STATE, REP. BY ITS — Madras High Court (2017-03-03)
- V. MEENA v. THE INSPECTOR OF POLICE — Madras High Court (2017-03-03)
- SHANMUGANATHAN v. THE SUB-INSPECTOR OF POLICE — Madras High Court (2017-03-03)
- V.JYOTHI LAKSHMI, v. STATE REP.BY ITS — Madras High Court (2017-03-02)
- MOHAN v. THE INSPECTOR OF POLICE — Madras High Court (2017-03-02)
- K.M.SALEEM KHAN v. THE INSPECTOR OF POLICE — Madras High Court (2017-03-02)