B. GOKULDAS, A. SELVAM
54 recorded High Court judgment(s) · 2016–2016
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 54 |
Disposal nature
| ALLOWED | 32 |
| DISMISSED | 18 |
| WITHDRAWN DISMISSED | 2 |
| DISMISSED FOR DEFAULT | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
Recent judgments
- KANNAN v. THE DEPUTY INSPECTOR GENERAL — Madras High Court (2016-04-29)
- ANTHONIAMMAL v. THE SECRETARY TO GVOERNMENT — Madras High Court (2016-04-29)
- SURYA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-04-29)
- THAVAMANI v. THE PRINCIPAL SECRETARY TO — Madras High Court (2016-04-29)
- VIJI v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-04-27)
- SUNITHA v. THE SECRETARY TO GVOERNMENT — Madras High Court (2016-04-27)
- R.SULOCHANA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-04-27)
- ESTHER v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-04-27)
- R. KARUPPASAMY v. THE SUPERINTENDENT OF POLICE — Madras High Court (2016-04-27)
- K.SAROJA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2016-04-27)
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