LexB.CHANDRA KUMAR
6,612 recorded High Court judgment(s) · 2004–2015
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 6610 |
| Andhra Pradesh High Court | 2 |
Disposal nature
| ALLOWED NO COSTS | 3022 |
| DISPOSED OF NO COSTS | 1206 |
| DISMISSED | 817 |
| WITHDRAWN | 397 |
| PARTLY ALLOWED NO COSTS | 246 |
| DISMISSED NO COSTS | 244 |
| CLOSED NO COSTS | 241 |
| DISMISSED AS INFRUCTUOUS | 143 |
Recent judgments
- The State of A.P., v. Smt. Kanchan Guwalani , Kanchan Ahuja (A-2) — Telangana High Court (2015-06-01)
- B.Rajanna v. Sri Hemanth Kumar Yadav, — Telangana High Court (2014-12-30)
- Gondi Madhava Rao v. Gondi seetharamaiah — Telangana High Court (2014-12-30)
- B.Venkataswamy, v. Inayat Ali Khan — Telangana High Court (2014-12-30)
- Dr. P. Murali Mohan, v. Professor E. Manjuvani — Telangana High Court (2014-12-29)
- Ediga Sambasivudu alias Sivanna, v. Vasala Pedda Ranganna, — Telangana High Court (2014-12-24)
- M. Venkata Ramana v. Sri Rajeswar Tiwari I.A.S. — Telangana High Court (2014-12-24)
- Shameem Sultana v. Mirza Osman Baig — Telangana High Court (2014-12-24)
- The Tanuku Municipality v. Chekuri Satyanarayana — Telangana High Court (2014-12-19)
- Sri D. Subbaramaiah v. Sri K. Shashidar, — Telangana High Court (2014-12-17)