B.C.PATEL, . SHARAD D.DAVE

233 recorded High Court judgment(s) · 2001–2002

Courts

Gujarat High Court

233

39-RULE DISCHARGED/DISMISSED @ FH	124
38-RULE ABSOLUTE/ALLOWED @ FH	59
26-DISMISSED @ ADM.STAGE	46
35-ANY OTHER MODE @ ADM.STAGE	2
46-ANY OTHER MODE @ FH	2

AHMEDABAD MUNICIPAL CORP. v. VIRESHCHAND CHANDRAKANT DESAI — Gujarat High Court (2002-02-01)
MUNICIPAL CORPORATION OF AHMEDABAD v. SHETH LALBHAI DALPATBHAI — Gujarat High Court (2002-01-25)
SPL.LAQ OFFICER v. BAI MANCHHABEN JALAMBHAI — Gujarat High Court (2001-12-21)
SPL.LAQ OFFICER v. RAMESHBHAI DAHYABHAI — Gujarat High Court (2001-12-21)
SPL.LAQ OFFICER v. JENABHAI MATHURBHAI — Gujarat High Court (2001-12-21)
SPL.LAQ OFFICER v. BABUBHAI AMARABHAI — Gujarat High Court (2001-12-21)
SPL.LAQ OFFICER v. MANGALBHAI VAKHABHAI — Gujarat High Court (2001-12-21)
SPL.LAQ OFFICER v. KHATUBHAI JIJABHAI — Gujarat High Court (2001-12-21)
SPL.LAQ OFFICER v. SARABIBI UMARAOBHAI SASIRMIYA AMIRMIYA — Gujarat High Court (2001-12-21)
SPL.LAQ OFFICER v. HEIRS OF HOTHABHAI DOLABHAI — Gujarat High Court (2001-12-21)