B.C.PATEL, . S.M.SONI

32 recorded High Court judgment(s) · 1996–1997

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	14
35-ANY OTHER MODE @ ADM.STAGE	9
38-RULE ABSOLUTE/ALLOWED @ FH	6
27-WITHDRAWN @ ADM.STAGE	1
28-REJECTED @ ADM.STAGE	1
39-RULE DISCHARGED/DISMISSED @ FH	1

NIRAV VASTSYAYAN MUNSHI v. STATE OF GUJARAT — Gujarat High Court (1997-12-01)
NAROL TEXTILE PROCESSORS ASSOCIATION v. STATE OF GUJARAT — Gujarat High Court (1997-12-01)
BHAGWANSINGH T RAJPUT v. VADILAL ICE-CREAM PVT LTD — Gujarat High Court (1997-11-28)
SUPERINTENDENT v. STATE OF GUJARAT — Gujarat High Court (1997-11-20)
PARASWANATH ORGANICS PVT LTD v. STATE OF GUJARAT — Gujarat High Court (1997-11-18)
SUO MOTU v. ALPANIL INDUSTRIES — Gujarat High Court (1997-11-17)
VALLABHJI RAVJI BATHANI v. STATE OF GUJARAT — Gujarat High Court (1997-10-17)
VARDAN INTERMEDIATES & PIGMENTS PVT LTD v. STATE OF GUJARAT — Gujarat High Court (1997-10-14)
STATE OF GUJARAT v. BHALAJI SADAJI THAKOR — Gujarat High Court (1997-10-10)
MI HAVA v. STATE OF GUJARAT — Gujarat High Court (1997-10-01)