B.C.PATEL, . S.D.DAVE

39 recorded High Court judgment(s) · 1986–2001

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	17
38-RULE ABSOLUTE/ALLOWED @ FH	10
46-ANY OTHER MODE @ FH	6
27-WITHDRAWN @ ADM.STAGE	2
42-RULE DISCHARGED @ FH	2
26-DISMISSED @ ADM.STAGE	1
40-WITHDRAWN @ FH	1

MANGLABEN BABUBHAI SONI v. STATE OF GUJARAT — Gujarat High Court (2001-08-28)
STATE OF GUJARAT v. K.S.PRASAD — Gujarat High Court (1996-10-10)
NAVNITBHAI C SHAH v. BANK OF BARODA — Gujarat High Court (1996-09-21)
KRUSHNAKANT THAKORLAL v. LIBERTY FERTILIZERS — Gujarat High Court (1996-09-20)
ABDUL RAHMANSHA GULABSHA RAFAI v. JENABEN JUSABBHAI — Gujarat High Court (1996-09-20)
PRATIMABEN WIDOW OF HARENDRA BIHARILAL VYAS v. NITIN NANALAL JOSHI — Gujarat High Court (1996-09-20)
KACHARABHAI L LIMBACHIYA v. RATANSINH J RATHOD-PATELIA — Gujarat High Court (1996-09-20)
BJ MOMNA v. JAMKUBEN VALJIBHAI — Gujarat High Court (1996-09-19)
DAVE SURESHKUMAR PITAMBERDAS v. AMRELI DISTRICT PANCHAYAT — Gujarat High Court (1996-09-19)
SUMESARA G ABIBHAI v. DISTRICT PANCHAYAT SERVICE SELECTION COMMITTEE — Gujarat High Court (1996-09-13)