B.C.PATEL, . RAVI R.TRIPATHI

28 recorded High Court judgment(s) · 2000–2002

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	15
26-DISMISSED @ ADM.STAGE	4
39-RULE DISCHARGED/DISMISSED @ FH	4
46-ANY OTHER MODE @ FH	3
35-ANY OTHER MODE @ ADM.STAGE	2

SUO MOTU v. STATE OF GUJARAT — Gujarat High Court (2002-04-26)
PATEL RAMANLAL ATMARAM v. STATE OF GUJARAT — Gujarat High Court (2002-03-13)
RAMESHBHAI MAGANBHAI CHAVDA v. KADI MUNICIPALITY — Gujarat High Court (2002-03-13)
INDIAN INSTITUTE OF MANAGEMENT v. UKAKANT SHRIVASTVA — Gujarat High Court (2001-04-20)
NITA INTERNATIONAL v. AMC — Gujarat High Court (2001-03-08)
NITA INTERNATIONAL v. AHMEDABAD MUNICIPAL CORPN — Gujarat High Court (2001-03-08)
NIJHAWAN TRAVELS PVT LTD GSA OF BRITISH AIRWAYS v. NITA INTERNATIONAL — Gujarat High Court (2001-03-08)
CENTRE POINT WELFARE ASSOCIATION v. NITA INTERNATIONAL — Gujarat High Court (2001-03-08)
BHIKHABHAI NARHARSINH MAHIDA v. STATE BANK OF INDIA — Gujarat High Court (2001-02-06)
HMG MURTHY v. UNION OF INDIA — Gujarat High Court (2001-02-06)