B.C.PATEL, . R.R.JAIN

81 recorded High Court judgment(s) · 1996–1996

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	71
42-RULE DISCHARGED @ FH	4
31-NOTICE DISCHARGED @ ADM.STAGE	3
46-ANY OTHER MODE @ FH	2
39-RULE DISCHARGED/DISMISSED @ FH	1

SURMAL KESHNABHAI HATHILA v. STATE OF GUJ — Gujarat High Court (1996-11-26)
DIVISIONAL CONTROLLER v. RAMILABEN KHODABHAI PATEL — Gujarat High Court (1996-10-08)
ASHA RAMDE GADHVI v. STATE OF GUJARAT — Gujarat High Court (1996-09-06)
SIDDIK JUSAB v. STATE OF GUJARAT — Gujarat High Court (1996-09-06)
COMMISSIONER OF INCOME-TAX v. BHARAT VIJAY MILLS LTD — Gujarat High Court (1996-08-01)
COMMISSIONER OF INCOME-TAX v. HARIVALLABHDAS KALIDAS CHARITABLE TRUST — Gujarat High Court (1996-08-01)
COMMISSIONER OF INCOME-TAX v. I A MODI FAMILY TRUST — Gujarat High Court (1996-08-01)
BANSAL BROTHERS v. UNION OF INDIA — Gujarat High Court (1996-08-01)
COMMISSIONER OF INCOME-TAX v. PEASS INDUSTRIAL ENGRS PVT LTD — Gujarat High Court (1996-08-01)
COMMISSIONER OF INCOME TAX v. ISMAILBHAI M MANSURI — Gujarat High Court (1996-08-01)