B.C.PATEL, . R.P.DHOLAKIA

99 recorded High Court judgment(s) · 1998–1999

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	64
39-RULE DISCHARGED/DISMISSED @ FH	10
28-REJECTED @ ADM.STAGE	7
27-WITHDRAWN @ ADM.STAGE	6
38-RULE ABSOLUTE/ALLOWED @ FH	6
43-DISMISSED FOR DEFAULT @ FH	2
40-WITHDRAWN @ FH	2
46-ANY OTHER MODE @ FH	1

SHANKARBHAI NARSIBHAI TANDEL v. DAHYABHAI MOHANBHAI — Gujarat High Court (1999-04-15)
LADHABHAI ALIAS RAJU BHANABHAI v. STATE OF GUJARAT — Gujarat High Court (1998-10-16)
STATE OF GUJARAT v. BERABHAI RAMANBHAI BARIA — Gujarat High Court (1998-10-16)
STATE OF GUJARAT v. KHODIDAS GOVINDBHAI GORIA — Gujarat High Court (1998-10-16)
KALABHAI DHULABHAI v. STATE OF GUJARAT — Gujarat High Court (1998-10-16)
STATE OF GUJARAT v. BACHUBHAI BHALABHAI JOGI — Gujarat High Court (1998-10-16)
GOVINDBHAI DEVLIYABHAI VASAVA v. STATE OF GUJARAT — Gujarat High Court (1998-10-16)
STATE OF GUJARAT v. MOTIBA W/O. RUPSINH JAWANSINH RATHOD — Gujarat High Court (1998-10-16)
VAGHELA JASVANTSINGH SHIVSINGH v. STATE OF GUJARAT KC KAPOOR — Gujarat High Court (1998-05-08)
STATE OF GUJARAT v. BALDEVBHAI VITHALBHAI VAGHARI — Gujarat High Court (1998-05-08)