B.C.PATEL, . P.B.MAJMUDAR

44 recorded High Court judgment(s) · 1999–2000

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	13
39-RULE DISCHARGED/DISMISSED @ FH	12
26-DISMISSED @ ADM.STAGE	8
35-ANY OTHER MODE @ ADM.STAGE	7
42-RULE DISCHARGED @ FH	2
46-ANY OTHER MODE @ FH	2

SARDAR PATEL NAGAR CO-OP DEVELOPMENT MANDAL v. STATE OF GUJARAT — Gujarat High Court (2000-10-06)
HAREN PANDYA v. GANDHINAGAR CHARITABLE TRUST — Gujarat High Court (2000-09-21)
NITIN SHANTILAL PARIKH v. UNION OF INDIA — Gujarat High Court (2000-09-18)
MUNICIPAL COMMISSIONER v. GOKUL NON TRADING ASSOCIATION — Gujarat High Court (2000-09-14)
AMARSINHBHAI BHILABHAI CHAUDHARY v. STATE OF GUJARAT, CHIEF SECRETARY — Gujarat High Court (2000-09-11)
PETRON ENGINEERING CONSTRUCTION LTD. v. UNION OF INDIA — Gujarat High Court (2000-09-04)
GUJARAT AMBUJA EXPORTS LTD. v. UNION OF INDIA — Gujarat High Court (2000-09-04)
SCHENECTADY-BECK LTD v. UNION OF INDIA — Gujarat High Court (2000-09-04)
WORLD TRADIMPEX LTD v. COMMISSIONER — Gujarat High Court (2000-08-10)
SWIL LTD v. UNION OF INDIA — Gujarat High Court (2000-08-10)