B.C.PATEL, . N.N.MATHUR

30 recorded High Court judgment(s) · 1995–1996

Courts

Gujarat High Court

26-DISMISSED @ ADM.STAGE	13
33-CA DISPOSED OF	8
38-RULE ABSOLUTE/ALLOWED @ FH	2
39-RULE DISCHARGED/DISMISSED @ FH	2
46-ANY OTHER MODE @ FH	2
27-WITHDRAWN @ ADM.STAGE	1
28-REJECTED @ ADM.STAGE	1
42-RULE DISCHARGED @ FH	1

STATE OF GUJARAT v. ASSOCIATED BUSINESS CORPORATION — Gujarat High Court (1996-10-17)
PRABHAVATIBEN L GAJJAR v. STATE OF GUJARAT — Gujarat High Court (1996-10-10)
GUJARAT KAMDAR SAHKARI MANDALILTD. v. TAJUBEN G. SIHOL — Gujarat High Court (1996-10-10)
STATE NOF GUJARAT v. KAMLESH AMRUTLAL PATEL — Gujarat High Court (1996-10-09)
DEPUTY COLLECTOR v. CHIKABHAI LAGHARBHAI — Gujarat High Court (1996-10-07)
DEPUTY COLLECTOR v. HEIR OF DHARAMASHI GAGJI — Gujarat High Court (1996-10-07)
DEPUTY COLLECTOR v. HEIR OF NARAN MADHA — Gujarat High Court (1996-10-07)
DEPUTY COLLECTOR v. KARSHANBHAI VIRJIBHAI — Gujarat High Court (1996-10-07)
DEPUTY COLLECTOR v. UMARBHAI ALIBHAI — Gujarat High Court (1996-10-07)
DEPUTY COLLECTOR v. RUPABHAI KARSANBHAI — Gujarat High Court (1996-10-07)