LexB.C.PATEL, . K.M.MEHTA
40 recorded High Court judgment(s) · 1999–2000
Open in Lexace · Search this judge's casesCourts
| Gujarat High Court | 40 |
Disposal nature
| 35-ANY OTHER MODE @ ADM.STAGE | 24 |
| 46-ANY OTHER MODE @ FH | 11 |
| 38-RULE ABSOLUTE/ALLOWED @ FH | 4 |
| 39-RULE DISCHARGED/DISMISSED @ FH | 1 |
Recent judgments
- COMMISSIONER OF INCOME TAX v. PATEL ENTERPRISES — Gujarat High Court (2000-08-04)
- HOTEL SABAR PVT. LTD. v. COMMISSIONER OF INCOME TAX — Gujarat High Court (2000-08-04)
- COMMISSIONER OF INCOME-TAX v. KRISHNA CINEMA — Gujarat High Court (2000-08-04)
- COMMISSIONER OF INCOME-TAX v. C. S. HOTELS PVT. LTD. — Gujarat High Court (2000-08-04)
- RELIEF CINEMA v. COMMISSIONER OF INCOME-TAX — Gujarat High Court (2000-08-04)
- COMMISSIONER OF INCOME TAX v. CAMA HOTELS LTD — Gujarat High Court (2000-08-04)
- COMMISSIONER OF INCOME TAX v. MODEL THEATRES PVT LTD — Gujarat High Court (2000-08-04)
- COMMISSIONER OF INCOME-TAX v. MILAN TALKIES — Gujarat High Court (2000-08-04)
- THE COMMISSIONER OF INCOME-TAX v. M/S.CAMA HOTELS LTD. — Gujarat High Court (2000-08-04)
- COMMISSIONER OF INCOME TAX v. D D & CO. — Gujarat High Court (2000-08-04)