B.C.PATEL, . D.H.WAGHELA

23 recorded High Court judgment(s) · 2000–2000

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	13
26-DISMISSED @ ADM.STAGE	4
28-REJECTED @ ADM.STAGE	1
45-TRANSFERRED TO CAT @ FH	1
33-CA DISPOSED OF	1
42-RULE DISCHARGED @ FH	1
40-WITHDRAWN @ FH	1
39-RULE DISCHARGED/DISMISSED @ FH	1

MAFATBHAI V SHAH v. SECRETARY GOVT. OF INDIA — Gujarat High Court (2000-06-23)
BHAVNAGAR MUNICIPAL CORPORATION v. KUMAR G MEHTA — Gujarat High Court (2000-03-02)
GUJARAT AYURVED VIKAS MANDAL v. SURYABEN BHAGUBHAI SOLANKI — Gujarat High Court (2000-03-02)
M/S NEW AHMEDABAD SYNTHETICS PVT LTD v. UNION OF INDIA — Gujarat High Court (2000-03-01)
NP DALWADI v. STATE OF GUJARAT — Gujarat High Court (2000-02-29)
AHMEDABAD MUNCIPAL SCHOOLBOARD & ANR v. APLONIYABEN J CHRISTIAN — Gujarat High Court (2000-02-29)
SECRETARY v. RAJUBHAI R JADEJA — Gujarat High Court (2000-02-29)
VISHAL EXPORTS OVERSEAS LTD v. UNION OF INDIA — Gujarat High Court (2000-02-23)
PMS DIESELS v. UNION OF INDIA — Gujarat High Court (2000-02-21)
BELL CERAMICS LTD v. UNION OF INDIA — Gujarat High Court (2000-02-14)