B.C.PATEL, . D.A.MEHTA

48 recorded High Court judgment(s) · 2001–2002

Courts

Gujarat High Court

46-ANY OTHER MODE @ FH	26
38-RULE ABSOLUTE/ALLOWED @ FH	16
39-RULE DISCHARGED/DISMISSED @ FH	3
42-RULE DISCHARGED @ FH	2
40-WITHDRAWN @ FH	1

BHAVNA NALINKANT NANAVATI v. COMMISSIONER OF GIFT TAX — Gujarat High Court (2002-01-25)
ASHWIN VANASPATI INDUSTRIES v. COMMISSIONER OF INCOME TAX — Gujarat High Court (2002-01-25)
SURAT CITY GYMKHANA v. DEPUTY COMMISSIONER OF INCOME TAX — Gujarat High Court (2002-01-25)
GANESH PROTIENS THRO'PROP. BABUBHAI TEJABHAI PATEL v. SALES TAX OFFICER-2 DIV.-2 — Gujarat High Court (2001-12-27)
GAJENDRA DUGAR v. STATE OF GUJARAT — Gujarat High Court (2001-12-26)
SAGAR ENTERPRISE v. ASSISTANT COMMISSIONER — Gujarat High Court (2001-12-26)
COMMISSIONER OF WEALTH-TAX v. SMITABEN B PATEL — Gujarat High Court (2001-12-26)
GRUH FINANCE LTD v. CENTRAL BOARD OF DIRECT TAXES — Gujarat High Court (2001-12-13)
GUJARAT AGRO INDUSTRIES CORPORATION LTD. v. APPROPRIATE AUTHORITY — Gujarat High Court (2001-12-13)
ORPAT CHARITABLE TRUST v. COMMISSIONER OF INCOME TAX — Gujarat High Court (2001-12-13)