B.C.PATEL, . C.K.BUCH

113 recorded High Court judgment(s) · 1997–2000

Courts

Gujarat High Court

113

39-RULE DISCHARGED/DISMISSED @ FH	42
26-DISMISSED @ ADM.STAGE	23
38-RULE ABSOLUTE/ALLOWED @ FH	22
46-ANY OTHER MODE @ FH	13
35-ANY OTHER MODE @ ADM.STAGE	5
27-WITHDRAWN @ ADM.STAGE	4
43-DISMISSED FOR DEFAULT @ FH	2
40-WITHDRAWN @ FH	2

HASMUKH SHAH v. AMC — Gujarat High Court (2000-12-27)
AHMEDABAD MUNICIPAL CORPORATION v. P R PATEL — Gujarat High Court (2000-12-13)
RAMESHBHAI SONAJI MARVADI v. AHMEDABAD MUNICIPAL CORPO. — Gujarat High Court (2000-12-13)
RAJENDRASINH DARSHANSINGH PUNJABI v. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABAD — Gujarat High Court (2000-12-13)
DEVENDRA JASHUBHAI RAVAL v. AHMEDABAD MUNICIPAL CORPORATION — Gujarat High Court (2000-12-13)
RESIDENTS OF SAGAR COMPLEX THE BUILDING OF ZALAK ASSO. v. AHMEDABAD URBAN DEVELOPMENT AUTHORITY — Gujarat High Court (2000-10-18)
N. R. I. TOWERS v. AHMEDABAD URBAN DEVELOPMENT AUTHORITY — Gujarat High Court (2000-10-17)
NIRMA EDUCATION RESEARCH FOUNDATION v. STATE OF GUJARAT — Gujarat High Court (2000-10-04)
GHANSHYAMBHAI RAMJIBHAI PATEL v. A'BAD MUNICIPAL CORPORATION — Gujarat High Court (2000-10-03)
BEN LILAVATI LALBHAI TRUST THROUGH TRUSTEES v. A'BAD MUNICIPAL CORPORATION — Gujarat High Court (2000-10-03)