B.C.PATEL, . A.L.DAVE

59 recorded High Court judgment(s) · 1999–2001

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	21
39-RULE DISCHARGED/DISMISSED @ FH	13
26-DISMISSED @ ADM.STAGE	11
46-ANY OTHER MODE @ FH	7
35-ANY OTHER MODE @ ADM.STAGE	6
40-WITHDRAWN @ FH	1

RATNAVHAI RAMABHAI v. STATE OF GUJARAT — Gujarat High Court (2001-08-14)
YUGALKISHOR MOHARSINH RAJPUT v. STATE OF GUJARAT — Gujarat High Court (2001-08-09)
GAFARKKHAN @ JADUGAR SATTARKHA PATAHN v. STATE OF GUJARAT — Gujarat High Court (2001-08-09)
GANESH NANJI HARIJAN v. STATE OF GUJARAT — Gujarat High Court (2001-08-07)
STATE OF GUJARAT v. SATISH HIMMATLAL RUPARELIYA — Gujarat High Court (2001-08-02)
HIMATBHAI BABUBHAI RUPARELIA v. STATE OF GUJARAT — Gujarat High Court (2001-08-02)
SATISH HIMATLAL RUPARELIA v. STATE OF GUJARAT — Gujarat High Court (2001-08-02)
RAJU @ RAJENDRA NARENDRABHAI PANCHAL v. STATE OF GUJARAT — Gujarat High Court (2001-08-02)
MOHANBHAI JIVANBHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (2001-07-19)
GANPATBHAI MAHIJIBHAI PADHIYAR v. STATE OF GUJARAT — Gujarat High Court (2001-07-17)